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CRIMINAL - J&K HC Shifts Terror Case Against Yasin Malik to Jammu TADA Court - (14 Mar 2019)

CRIMINAL

Jammu and Kashmir High Court has ordered listing of petition of arrested JKLF chief, Yasin Malik, seeking stay on trials, before a designated TADA court in Jammu in three-decade-old cases of kidnapping of then Union home minister's daughter and killing of IAF personnel.

Tags : JAMMU AND KASHMIR HIGH COURT   YASIN MALIK  

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