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SERVICE - Madras HC Rejects Plea for DVAC Probe into Alleged Irregularities in Teachers’ Transfers - (14 Mar 2019)

SERVICE

Madras High Court has rejected plea for an inquiry by Directorate of Vigilance and Anti-Corruption (DVAC) into alleged irregularities in transfer of government school teachers during counselling held last year.

Tags : MADRAS HIGH COURT   DVAC   TEACHERS’ TRANSFERS  

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