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CIVIL - Expedite Survey on Encroachments: Madras HC - (14 Mar 2019)

CIVIL

Madras High Court has directed relevant agencies of state government to complete process of survey of encroachments at public places and update records on its website and file a status report on or before March 18 with regard to the effective completion of updation.

Tags : MADRAS HIGH COURT   ENCROACHMENTS  

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