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CBDT Signs Advance Pricing Agreements (APAs) to Usher in Certainty in Taxation. - (06 Aug 2015)

Direct Taxation

In an effort to usher in certainty in taxation, the CBDT signed a further two Advance Pricing Agreements (APA) with multi-national companies. It has so far signed 14 APAs, of which 13 have been unilateral. APAs settle transfer prices and the methods of setting prices of international transactions in advance.

Tags : ADVANCE PRICING AGREEMENTS   CBDT  

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