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CIVIL - Coastal Road: Bombay HC Slams Govt Over Rehabilitation of Fishermen - (14 Mar 2019)

CIVIL

Bombay High Court has asked Maharashtra Government if it has thought of a substitute occupation for 600 fishermen families whose livelihood is under threat from construction of 35.6-km coastal road.

Tags : BOMBAY HIGH COURT   COASTAL ROAD   FISHERMEN  

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