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CIVIL - Why Suggestion Regarding to have CSR Account in Government Hospitals Not Followed: Delhi HC - (14 Mar 2019)

CIVIL

Delhi High Court has asked Centre and Delhi Government why they have not followed its suggestion to have a separate account in hospitals run by them to receive donations from charitable entities or companies under corporate social responsibility (CSR).

Tags : DELHI HIGH COURT   CSR ACCOUNT   GOVERNMENT HOSPITAL  

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