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CRIMINAL - Tripura HC Seeks Govt's Response Regarding 'Inhuman' Frisking of Under Trial Prisoners - (14 Mar 2019)

CRIMINAL

Tripura High Court has directed State Government to respond to report filed by District Judge about 'inhuman' and 'barbaric' frisking of under trial prisoners in Khowai Sub-Jail.

Tags : TRIPURA HIGH COURT   INHUMAN FRISKING  

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