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Madras HC Irks over Demolition of Temples - (01 Dec 2015)

Madras High Court while taking serious note on demolition of a about 400-year-old temple, has summoned consultant Archaeologist/Conservationist K T Narasimhan to appear before the Court.

Tags : MADRAS HIGH COURT   ARCHAEOLOGIST/CONSERVATIONIST K T NARASIMHAN  

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