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CRIMINAL - Pollachi Sex Scandal: Madras HC Says Mainstream Media 'Deliberately Avoids' Tamil Nadu - (13 Mar 2019)

CRIMINAL

Madras High Court has slammed mainstream media for not covering Pollachi sex scandal as they did with the case of Nirbhaya, who was brutally raped by a group of men on the streets of Delhi in 2012 and also said that mainstream media "deliberately avoids" Tamil Nadu.

Tags : MADRAS HIGH COURT   POLLACHI SEX SCANDAL  

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