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CRIMINAL - Madras HC Grants Bail to Nirmala Devi in MKU Sex Scandal - (13 Mar 2019)

CRIMINAL

Madras High Court has granted bail to assistant professor Nirmala Devi who was arrested by CB-CID for luring college girls to do sexual favours for higher officials in Madurai Kamaraj University.

Tags : MADRAS HIGH COURT   MADURAI KAMARAJ UNIVERSITY SEX SCANDAL  

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