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CIVIL - Bombay HC Gives Nod to Cut 14 Mangrove Trees for Building New Flyovers in Bandra - (13 Mar 2019)

CIVIL

Bombay High Court has allowed Mumbai Metropolitan Region Development Authority (MMRDA) to remove 14 mangrove trees, paving the way for the construction of two separate arms that will connect the Bandra-Worli Sea Link (BWSL) to the proposed Kalanagar Flyover.

Tags : BOMBAY HIGH COURT   MANGROVE TREES   FLYOVERS   BANDRA  

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