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COMPANY - Bombay HC Asks Reliance Power, Edelweiss to Try Resolving Share Sale Issue Amicably - (13 Mar 2019)

COMPANY

Bombay High Court has suggested Reliance Power Ltd. and Edelweiss Group to resolve their dispute over sale of pledged shares amicably while posting the matter for hearing after two weeks.

Tags : BOMBAY HIGH COURT   RELIANCE POWER   EDELWEISS  

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