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CIVIL - Explain Updation of Assam Voter List: SC to Elections Commission - (13 Mar 2019)

CIVIL

Supreme Court has asked Election Commission to furnish data on addition and deletion of voters from electoral rolls in Assam and also asked how it will deal with people who make it to the voters’ list in Assam but are excluded from Assam’s final citizens' register.

Tags : SUPREME COURT   ASSAM NRC   VOTER LIST  

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