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EDUCATION - Reconsider Upper Age Limit for Admission to LL.B. Courses: SC to BCI - (13 Mar 2019)

EDUCATION

Supreme Court has directed Bar Council of India to reconsider, after hearing various stakeholders, the upper age-limit for taking admission to five-year and three-year law degree courses.

Tags : SUPREME COURT   BAR COUNCIL OF INDIA   UPPER AGE LIMIT FOR ADMISSION TO LL.B. COURSES  

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