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'Aren't Cars Worse?' SC Rethinks Ban on Firecrackers, Says People Can't be Rendered Jobless - (12 Mar 2019)

The top court had last year put nationwide curbs on bursting of firecrackers. It had also imposed severe restrictions on manufacturing and sale of crackers, making it clear that only green crackers and improved crackers will be manufactured henceforth.

Tags : COURT   SC  

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