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GOODS AND SERVICES TAX - No GST on TCS Levied on Goods: CBIC - (12 Mar 2019)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes (CBIC) has clarified that Goods and Services Taxes (GST) would not be applicable on Tax Collection at Source (TCS) levied on Goods.

Tags : CBIC   GST   TAX COLLECTION AT SOURCE  

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