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ENVIRONMENT - NGT Bans Construction of Road Through Core Area of Corbett Reserve - (12 Mar 2019)

ENVIRONMENT

National Green Tribunal (NGT) has banned construction of the proposed road that would pass through the core area of Corbett Tiger Reserve (CTR) and ordered state government to construct road as per initial plan approved by Supreme Court in 2005.

Tags : NGT   JIM CORBETT   CONSTRUCTION OF ROAD  

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