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COMPANY - NCLAT Slams RCom's Lender SBI over Rs. 37,000 Crore Asset Sale - (12 Mar 2019)

COMPANY

National Company Law Appellate Tribunal has slammed lenders of Reliance Communications, State Bank of India, for painting a rosy picture of Anil Ambani-owned telco’s asset sale plan, which had turned out to be false, and questioned why action shouldn’t be taken against the joint lenders group.

Tags : NCLAT   STATE BANK OF INDIA   RELIANCE COMMUNICATION  

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