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ELECTION - Don’t Halt Administration Because of Poll Code: Bombay HC - (12 Mar 2019)

ELECTION

Bombay High Court has told Brihanmumbai Municipal Corporation (BMC) and other state authorities in Maharashtra to ensure that implementation of model code of conduct for Lok Sabha polls does not bring administration to a halt.

Tags : BOMBAY HIGH COURT   BRIHANMUMBAI MUNICIPAL CORPORATION   BMC   ELECTION CODE OF CONDUCT   POLL CODE  

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