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ELECTION - Kerala HC Bans Use of Flex and Non Biodegradable Materials for Election Campaigning - (12 Mar 2019)

ELECTION

Kerala High Court has banned use of flex and other non-biodegradable materials for campaigning throughout state ahead of Lok Sabha elections.

Tags : KERALA HIGH COURT   LOK SABHA ELECTIONS 2019   USE OF FLEX AND OTHER NON-BIODEGRADABLE MATERIALS  

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