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Delhi HC Tansfers Sajjan Kumar's Case to Another Court - (01 Dec 2015)

Delhi High Court has transferred a 1984 anti-Sikh riots case involving Congress leader Sajjan Kumar, from one trial court to another, due to controversial allegations that evidence was not being properly recorded.

Tags : DELHI HIGH COURT   1984 ANTI-SIKH RIOTS CASE   SAJJAN KUMAR  

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