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News18 Explains : Can Supreme Court Rely on "Stolen" Documents to Probe Rafale Deal? - (11 Mar 2019)

Alleged "stolen" documents have been published by The Hindu and other media outlets. The govt. doesn't want these used as evidence in the Supreme Court in the ongoing Rafale case. What's at stake for the ruling party and the petitioners? News18 explains.

Tags : COURT   SUPREME COURT  

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