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Special Flight to Take Mediators to Ground Zero in Ayodhya Tomorrow, Mini Secretariat Comes up for Talks - (11 Mar 2019)

Sources confirmed that the SC-appointed mediators – former Supreme Court judge FMI Kalifulla, senior advocate Sriram Panchu and spiritual guru Sri Sri Ravi Shankar - will hold meetings at guest house of the engineering department of Awadh university.

Tags : COURT   SUPREME COURT  

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