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INSOLVENCY - NCLT Admits ICICI Bank's Insolvency Plea Against Punj Lloyd - (11 Mar 2019)

INSOLVENCY

National Company Law Tribunal (NCLT) has admitted an insolvency plea against Punj Lloyd filed by ICICI Bank Ltd. for a default of Rs. 853.83 crore.

Tags : NCLT   PUNJ LLOYD   ICICI BANK  

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