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Bombay HC Dismisses Salman Khan’s Application to Bring Kamaal Khan as Witness - (01 Dec 2015)

Bombay High Court has dismissed Salman Khan’s application to summon singer Kamaal Khan as a witness in 2002 hit-and-run case.

Tags : BOMBAY HIGH COURT   SALMAN KHAN   2002 HIT-AND-RUN CASE  

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