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COMPANY - Government Approves Establishment of NCLT Benches in Andhra Pradesh and Madhya Pradesh - (11 Mar 2019)

COMPANY

Government has approved establishment of two new benches of National Company Law Tribunal (NCLT), one at Amaravati in Andhra Pradesh and the other at Indore in Madhya Pradesh.

Tags : NCLT   NEW BENCHES   ANDHRA PRADESH   MADHYA PRADESH  

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