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ENVIRONMENT - NGT Terms Aravali Land 'Deemed Forest' - (11 Mar 2019)

ENVIRONMENT

National Green Tribunal has termed 52 acres of Aravali land in Faridabad's Sarai Khwaja, where more than 6,000 trees were allegedly cut for a real estate project, a 'deemed forest' despite Haryana government and Union environment ministry (MoEF&CC) arguing conservation laws didn't apply there.

Tags : NGT   ARAVALI LAND 'DEEMED FOREST'  

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