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MEDIA AND COMMUNICATION - Delhi HC Sets Aside TRAI Rule on MNP Charges - (11 Mar 2019)

MEDIA AND COMMUNICATION

Delhi High Court has set aside Telecom Regulatory Authority of India’s (TRAI) decision to lower the fees for Mobile Number Portability (MNP) from Rs 19 per port to Rs 4 per port.

Tags : DELHI HIGH COURT   TRAI   MOBILE PORTIBILITY   MNP CHARGES  

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