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CRIMINAL - 2002 Gujarat Riots Case: SC Grants Bail to Babu Bajrangi - (11 Mar 2019)

CRIMINAL

Supreme Court has granted bail to former Bajrang Dal leader Babu Bajrangi, sentenced to 21 years in jail in Naroda Patiya massacre case in which 97 people were killed by a mob during the 2002 Gujarat riots, considering his medical condition as he was "100 per cent blind".

Tags : SUPREME COURT   BABU BAJRANGI   2002 GUJARAT RIOTS CASE  

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