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CIVIL - Implement 3% Reservation for Physically Challenged Persons: Madras HC - (11 Mar 2019)

CIVIL

Madras High Court has directed Chief Secretary to issue circular to all departments and government corporations to follow reservation for persons with disabilities by computing 3% on total number of vacancies in cadre strength.

Tags : MADRAS HIGH COURT   3% RESERVATION FOR PHYSICALLY CHALLENGED PERSONS  

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