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CIVIL - Delhi HC Tells Daulat Ram College to Invite Fresh Pleas for Hostel Warden Post - (11 Mar 2019)

CIVIL

Delhi High Court has held that appointment of hostel warden of Daulat Ram College was not made in accordance with procedures and directed principal of college to issue a notice inviting fresh applications for the post in a timebound manner.

Tags : DELHI HIGH COURT   DAULAT RAM COLLEGE   HOSTEL WARDEN  

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