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CIVIL - Delhi HC Stays Appointment of Custodian of Undertakings of International Arbitration Centre - (11 Mar 2019)

CIVIL

Delhi High Court has stayed order appointing Dr. Rajiv Mani, Joint Secretary & Legal Advisor, Department of Legal Affairs, Ministry of Law & Justice as the custodian of the undertakings of the International Centre for Alternative Dispute Resolution.

Tags : DELHI HIGH COURT   INTERNATIONAL ARBITRATION CENTRE  

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