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CIVIL - Defacement of Public Constructions with Photos and Slogans: SC Slams TN Govt. - (11 Mar 2019)

CIVIL

Supreme Court has pulled up Tamil Nadu Government and has asked it to explain the steps taken with regard to the defacement/disfigurement on rocks, hills, hillocks and also on public constructions, particularly with slogans/messages of political nature depicting the photographs of politicians.

Tags : SUPREME COURT   DEFACEMENT OF PUBLIC CONSTRUCTIONS  

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