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How Does Mediation Work? As SC Appoints Panel in Ayodhya Dispute, Here's What Could Happen Next - (09 Mar 2019)

A Constitution Bench of the Supreme Court has referred the Babri dispute to mediation where a panel of three mediators, headed by Justice (Retd) FMI Kalifulla, will decide whether there can be a solution apart from a court verdict.

Tags : COURT   SC   SUPREME COURT  

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