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Fakkir Mohamed Ibrahim Kalifulla, the Former Supreme Court Judge Who Will Head Ayodhya Mediation Panel - (08 Mar 2019)

A Constitution Bench of the Supreme Court on Friday appointed Justice (Retd) FMI Kalifulla as the head of the panel which will also include spiritual leader Sri Sri Ravi Shankar and mediation expert Sriram Panchu.

Tags : COURT   SUPREME COURT  

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