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RBI extends Window Timings of Fixed Rate LAF and MSF Operations- (Reserve Bank of India) (24 Nov 2015)

MANU/RPRL/0211/2015

Banking

The Reserve Bank of India has extended the timings of the fixed rate Liquidity Adjustment Facility and Marginal Standing Facility. The window timings for LAF Report are 9.00am to 3.00 pm, whereas for LAF Reverse Repo and MSF are 5.30pm to 7.30pm.

Tags : LAF   MSF   WINDOW TIMINGS   EXTEND  

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