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CIVIL - SC Refers Ayodhya-Babri Land Dispute for Mediation - (08 Mar 2019)

CIVIL

Supreme Court has decided to refer Ayodhya-Babri Masjid title dispute case for mediation and constituted a panel of mediators headed by former SC judge Justice F M Kalifullah and comprising Sri Sri Ravi Sankar and Senior Advocate Sriram Panchu.

Tags : SUPREME COURT   AYODHYA-BABRI LAND DISPUTE  

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