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SERVICE - Cabinet Approves Ordinance to Bring University-Wise Reservation for Teaching Posts - (08 Mar 2019)

SERVICE

Union Cabinet has approved proposal for promulgation of "The Central Educational Institutions (Reservation in Teachers' Cadre) Ordinance, 2019" to treat University/ College as the unit of reservation roster for teaching posts instead of 'Department/ Subject'.

Tags : UNION CABINET   THE CENTRAL EDUCATIONAL INSTITUTIONS (RESERVATION IN TEACHERS' CADRE) ORDINANCE   2019  

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