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CIVIL - Inform in 10 Days When Panel Will Meet to Pick Lokpal: SC - (08 Mar 2019)

CIVIL

Supreme Court has asked attorney general to inform it within 10 days when PM-headed high-powered selection committee would meet to choose the chairperson and members of anti-corruption body Lokpal from among the names suggested by the search committee.

Tags : SUPREME COURT   LOKPAL  

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