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INSOLVENCY - NCLT Rejects Karur Vysya Bank’s Plea Against ArcelorMittal Plan for Essar Steel - (08 Mar 2019)

INSOLVENCY

National Company Law Tribunal has rejected Karur Vysya Bank’s plea to quash Rs 42,000-crore resolution plan of ArcelorMittal for distressed Essar Steel.

Tags : NCLT   ESSAR STEEL   KARUR VYSYA BANK  

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