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CRIMINAL - Bhima-Koregaon Case: Bombay HC Asks Pune Police to Explain Why No Action Against Manohar Bhide - (08 Mar 2019)

CRIMINAL

Bombay High Court has directed Maharashtra Government to file a reply on why it has not initiated action against right wing Hindu extremist Manohar Bhide, prime accused in the Dec 1, 2018 Bhima-Koregaon violence in Pune.

Tags : BOMBAY HIGH COURT   BHIMA KOREGAON CASE  

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