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SERVICE - TRB Scam: Madras HC Sets Aside Government’s Decision to Scrap Exams - (08 Mar 2019)

SERVICE

Madras High Court has set aside Tamil Nadu Government’s decision to cancel examinations for recruitment of 1,058 lecturers in government polytechnics, conducted by the Teachers Recruitment Board (TRB), in view of malpractice allegations.

Tags : MADRAS HIGH COURT   TRB SCAM  

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