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CIVIL - Madras HC Refuses to Stay Tamil Nadu Govt's Rs. 2,000 Dole - (08 Mar 2019)

CIVIL

Madras High Court has refused to restrain Tamil Nadu Government from distributing Rs 2,000 as a special one-time financial assistance to families living below the poverty line.

Tags : MADRAS HIGH COURT   TAMIL NADU GOVT'S RS. 2  000 DOLE  

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