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ELECTION - Why No Order Yet to Ban Political Ads on Social Media: Bombay HC to ECI - (08 Mar 2019)

ELECTION

Bombay High Court has asked Election Commission of India (ECI) why it was hesitant to issue specific directions to prohibit political advertisements on social media 48 hours before election day.

Tags : BOMBAY HIGH COURT   ELECTION COMMISSION OF INDIA   ECI   POLITICAL ADS  

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