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CIVIL - BFI Only Governing Body for Indian Boxing: Delhi HC - (08 Mar 2019)

CIVIL

Delhi High Court has ruled that Boxing Federation of India (BFI) should continue to be governing body of sport in country and also held that BFI's rival body Indian Amateur Boxing Federation (IABF) should refrain from using words 'India' or 'Indian' in its official name.

Tags : DELHI HIGH COURT   IABF   BFI  

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