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Digital Signature based Online Registration of Establishments launched- (Ministry of Labour and Employment) (24 Nov 2015)

MANU/PIBU/1618/2015

Labour and Industrial

The Ministry of Labour & Employment has launched Digital Signature based Online Registration of Establishments. The system requires employers register themselves on the portal and submit a digital signature which can then be used to authenticate documents submitted digitally.

Tags : LABOUR   EPFO   DIGITAL SIGNATURE   REGISTRATION  

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