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CRIMINAL - Gujarat HC Dismisses Ex-IPS Officer Sanjeev Bhat's Bail Application in Drug Seizure Case - (08 Mar 2019)

CRIMINAL

Gujarat High Court has rejected a bail application filed by former IPS officer Sanjiv Bhatt in connection with a two-decade-old drug seizure case.

Tags : GUJARAT HIGH COURT   EX-IPS OFFICER SANJEEV BHAT  

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