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1984 Riots: Sajjan Kumar Instigated Mob to Kill Sikhs, Victim Reiterates Before Court - (08 Mar 2019)

The witness had earlier told the court that she had seen Kumar allegedly addressing the crowd in national capital's Sultanpuri area in 1984 that Sikhs had killed 'our mother' and instigated the mob to kill them.

Tags : COURT  

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