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Indian Telecom Services Performance indicator Report for April-June, 2015- (Telecom Regulatory Authority of India) (23 Nov 2015)

MANU/TRAI/0085/2015

Media and Communication

The Telecom Regulatory Authority of India released its “Indian Telecom Services Performance Indicator Report” for the period 1 April 2015 to 30 June 2015. The report presents various parameters and growth trends for telecom services and television and radio broadcast services in India. The full report can be accessed here.

Tags : TELECOM   REPORT   PERFORMANCE INDICATORS   2015  

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