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SC Gives Govt 10 Days to Reveal Date for Meeting of Lokpal Selection Panel - (07 Mar 2019)

A bench headed by Chief Justice Ranjan Gogoi was informed by Venugopal that the search committee headed by former apex court judge Ranjana Prakash Desai has recommended three panels of names to the selection committee for appointment of chairperson, judicial and non-judicial members.

Tags : COURT  

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